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Himachal Pradesh High Court

Suran Dass vs . Rangeela on 26 September, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Suran Dass Vs. Rangeela Cr. Revision No. 679/2022 26.09.2023 Present: Mr. Rakesh Thakur, Advocate, vice Mr. .

H.R. Jhingta, Advocate, for the petitioner.

Mr. Mukesh Sharma, Advocate, as Legal Aid Counsel, for the respondent.

Cr. Revision No. 679/2022 & Cr. MP No. 3855/2022 of Learned vice counsel for the petitioner prays for an adjournment on the ground that arguing counsel is not rt available today.

As prayed, list on 16th November, 2023.

( Sushil Kukreja ) Judge 26th September, 2023 (raman) ::: Downloaded on - 27/09/2023 20:34:38 :::CIS