Gujarat High Court
Bajuben @ Vajuben Bahanabhai Rathod vs Bhanabhai Budhiyabhai Rathod & 6 on 4 February, 2014
Author: K.M.Thaker
Bench: K.M.Thaker
C/SCA/3463/2013 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 3463 of 2013
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BAJUBEN @ VAJUBEN BAHANABHAI RATHOD....Petitioner(s)
Versus
BHANABHAI BUDHIYABHAI RATHOD & 6....Respondent(s)
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Appearance:
MR ANKUR Y OZA, ADVOCATE for the Petitioner(s) No. 1
MR NIRAV RAJIV MODI, ADVOCATE for the Petitioner(s) No. 1
MR P P MAJMUDAR, ADVOCATE for the Respondent(s) No. 1
NOTICE SERVED for the Respondent(s) No. 2 , 5 - 7
UNSERVED-EXPIRED (N) for the Respondent(s) No. 3 - 4
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CORAM: HONOURABLE MR.JUSTICE K.M.THAKER
Date : 04/02/2014
ORAL ORDER
The Office is directed to list this matter only after the petitioner takes steps serve the unserved respondents and to implead heirs or legal representatives of the deceased respondents.
(K.M.THAKER, J.) aruna Page 1 of 1