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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(13) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(13)Provision of TA - TA should be given to the Board members on the official visits as per norms prescribed by the State Government for the purpose Jharkhand Gazette (Extraordinary), Tuesday, 6 9th January, 2018