Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(9)(b) in Rajasthan Public Trust Act, 1959

(b)in the case of a math, a disciple of the math or a person of the religious persuasion to which the math belongs;