Section 21 in The Bengal Industrial Employment (Standing Orders) Rules, 1946
21. Requirements for entering premises by certain gates and liability to search - (1) All workman shall enter or leave the premises of the establishment by the gate or gates specified for the purpose by the Manager and these gate may be kept closed during the working hours at the discretion of the Manager.
(2)The workman intending to go out of the establishment during the working hours shall have to take permission of the Manager or any other person authorised in this behalf.(3)The workman are liable to be searched at the time of entering and leaving the establishment or at other times whilst on duty by any person authorised by the Manager :Provided that such searches shall be conducted in the presence of witnesses where practicable :Provided further than no woman shall be searched except a woman and, where practicable, in the presence of another woman.
