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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(b) in Tamil Nadu Special Economic Zones (Special Provisions) Rules, 2010

(b)"Central Rules, 2006" means the Special Economic Zones Rules, 2006 made under Section 55 of the Special Economic Zones Act, 2005 (Central Act 28 of 2005);