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[Cites 0, Cited by 0] [Section 921] [Entire Act]

Bengal Presidency - Subsection

Section 921(l) in Police Regulations, Bengal , 1943

(l)Every entry made in a service book or roll shall be signed in full by the Superintendent, Assistant or Deputy Superintendent or the Office Inspector. The Superintendent must see that the book or roll contains no erasure or overwriting, all corrections being neatly made and properly attested.