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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(21) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020

(21)“Fish Feed Quality Control Committee” means the committee constituted by the Government under this Act for assisting the controlling authority in all matters relating to the administration of this Act in the State;