Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Puducherry - Subsection Section 10(2) in Puducherry Protection of Interests of Depositors in Financial Establishments Act, 2004 (2)No Court other than the Designated Court shall have jurisdiction in respect of any matter to which the provisions of this Act are invoked.
