Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 8 in Tamil Nadu Legislative Assembly Travelling Allowance Rules, 1955

8.

Whether, during days of adjournment in a continuous sitting and during holidays, the member resided in Chennai. :