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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Uttarakhand - Subsection

Section 27(1)(g) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(g)consideration of the report on deviations, if any, from the approved budget relating to the previous financial year and the appropriate action to be taken;