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[Cites 0, Cited by 0] [Section 13A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13A(7) in The M.P. Lokayukt Evam Up-Lokayukt Adhiniyam, 1981

(7)Subject to foregoing provisions the procedure relating to conduct of meetings of the committee, its place of sitting and other allied matters, shall be such as may be prescribed by the State Government in consultation with the Lokayukt.