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[Cites 0, Cited by 0] [Section 205(1)] [Section 205] [Entire Act]

State of Telangana - Subsection

Section 205(1)(a) in Telangana Panchayat Raj Act, 2018

(a)any premises is/are needed for or likely to be needed for the purpose of being used as a polling station or for the storage of ballot boxes after a poll has been taken; or