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[Cites 0, Cited by 0] [Section 284(2)] [Section 284] [Entire Act]

State of Rajasthan - Subsection

Section 284(2)(a) in Rajasthan Municipalities Act, 2009

(a)by giving or tendering the notice, order or bill to the owner or occupier or, if there be more owners or occupiers than one, to anyone of them; or