Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 281 in The M.P. Municipalities Act, 1961

281. Hours and closures of Gardens, play grounds and General Pastures land.

- The Council may prescribe the hours and restrictions for the use of any park, playground or common pasture land and may, at any time, prohibit the use of any such place for any purpose other than games and recreation or close any such place.
(13)Powers to develop certain areas