Himachal Pradesh High Court
Chandresh Bhardwaj & Others vs . State Of H.P. & Others. on 12 May, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Chandresh Bhardwaj & others Vs. State of H.P. & others.
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CWP No. 2765 of 2023 12.05.2023 Present Mr. Tijender Singh, Advocate, for the petitioners.
Mr. Anup Rattan, Advocate General with Mr. I.N. Mehta, Senior Additional Advocate General, Mr. Ramakant Sharma & Ms. Sharmila Patial, Additional Advocates General, Ms. Priyanka Chauhan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents.
List alongwith CWPs No. 7181 of 2021, 739 of 2023 & 770 of 2023 on 17.05.2023.
(Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) Judge.
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