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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Madhya Pradesh - Subsection

Section 16(1) in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

(1)Minutes of the proceedings at each meeting of the Board shall be recorded in a book to be kept for the purpose and shall be signed by the presiding authority at the same or next ensuing meeting.