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[Cites 0, Cited by 0] [Section 39] [Entire Act]

NCT Delhi - Subsection

Section 39(6) in The Delhi Municipal Corporation Act, 1957

(6)The Education Committee shall exercise and perform such powers, duties and functions in relation to education in [the area of the corporation] [Substituted by Delhi Act 12 of 2011, section 2(c), for "Delhi" (w.e.f. 13-1-2012)] as may be determined by regulations made in this behalf.