Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Daman and Diu - Section Section 9 in The Goa, Daman and Diu Land Revenue (City Survey) Rules, 1969 9. Form of sanad to be issued under section 67. - The sanad to be issued under section 67 to every holder of building site shall be in Form E.
