Allahabad High Court
Kamla Singh And Others vs Ram Surat Singh And Others on 19 July, 2010
Court No. - 19 Case :- CONSOLIDATION No. - 1803 of 1982 Petitioner :- Kamla Singh And Others Respondent :- Ram Surat Singh And Others Petitioner Counsel :- Mohd.Abid Ali Respondent Counsel :- C.S.C,A.S.Chaudhary Hon'ble S.C. Chaurasia,J.
Learned counsel for petitioners is directed to provide the copies of applications to the learned counsel for the proposed Lrs. of the deceased opposite party no.4 within three days. Objection/counter affidavit, if any, may be filed within two weeks. Reply, if any, may be filed within one week thereafter.
List after the expiry of the aforesaid period.
Order Date :- 19.7.2010 psd