Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 328(2)] [Section 328] [Entire Act]

State of Maharashtra - Subsection

Section 328(2)(viii) in Maharashtra Land Revenue Code, 1966

(viii)under sub-section (1), the rules subject to which wood may be taken without payment of any tax; under sub-section (2) of Section 28, the rules regulating the exercise of the privileges;