Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 10 in The Orissa Agricultural Produce (Development and Warehousing) Corporation Rules, 1959

10. Share Register.

- The Corporation shall maintain at the Head Office a register of shares indicating the number of shares allotted to the Central Warehousing Corporation and the State Government and dates of the allotment of shares.