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[Cites 0, Cited by 0] [Section 52D] [Entire Act]

Union of India - Subsection

Section 52D(1) in The Narcotic Drugs And Psychotropic Substances Rules, 1985

(1)Subject to the provisions of rule 52C, no consignment of essential narcotic drugs shall be transported, imported inter-State or exported inter-State unless such consignment is accompanied by a consignment note in Form No. 3C and in the manner as provided in sub-rules (2) and (3).