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Madhya Pradesh High Court

Senior Manager,Uco Bank vs M/S Zoom Developers (Pvt) Ltd. on 17 October, 2022

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 9 of 2011 (SENIOR MANAGER,UCO BANK Vs M/S ZOOM DEVELOPERS (PVT) LTD.) Dated : 17-10-2022 Parties through their counsel.

Shri H. Y. Mehta, counsel for the official liquidator prays for and is granted two weeks time to file reply to I.A. Nos.6771 of 2022 and 6702 of 2022.

List the matter on 15.11.2022 along with COMP Nos.3 and 4 of 2010.

(SUBODH ABHYANKAR) JUDGE Pankaj Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 18-10-2022 10:25:26