Section 1 in The Delhi Urban Shelter Improvement Board Act, 2010
1. Short title, extent and commencement.
(1)This Act may be called the Delhi Urban Shelter Improvement Board Act, 2010.(2)It extends to the whole of the National Capital Territory of Delhi.(3)It shall come into force on such date as the Government may, by notification in the Official Gazette, appoint and different dates may be appointed for different provisions of this Act and any reference in any such provision to the commencement of this Act shall be construed as a reference to the coming into force of that provision.
