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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(1)(c) in Sai Nath University, Jharkhand Act, 2012

(c)To confer degrees, diplomas, charters, certificates or other academic distinctions and professional designations in the manner and under conditions laid down in the Statutes.