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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(a) in The Orissa Agricultural Produce Markets Rules, 1958

(a)All persons licensed under Sub-section (3) of Section 4 in the market area before the date fixed in this behalf by the Collector;