Section 33(2)(ii) in Gujarat Closed Textile Undertakings (Nationalisation) Act, 1986

[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

(ii)Arrears relating to contributions towards Provident Fund and contributions under the Employees' State Insurance Act, 1948 payable by the owner.]

Legal Document View