Section 12(3)(b) in Rajasthan Civil Services (Commutation of Pension) Rules, 1996

[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(3)(b) in Rajasthan Civil Services (Commutation of Pension) Rules, 1996

(b)the application is submitted to the Head of Office in Form 1 along with pension papers so as to reach the Head of Office before the date of superannuation; and

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State of Rajasthan - Subsection

Section 12(3)(b) in Rajasthan Civil Services (Commutation of Pension) Rules, 1996