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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Maharashtra - Subsection

Section 90(5) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985

(5)No practitioner shall give any prescription for the supply of any of the manufactured drugs otherwise than in accordance with the foregoing conditions.Authorisation, Licenses and Passes