Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of Madhya Pradesh - Subsection Section 14(1)(ii) in The M.P. Bhumi Vikas Rules, 1984 (ii)carrying out works in compliance with any order or directions made by any authority under any law for the time being in force;