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[Cites 0, Cited by 6] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(x) in Rajasthan Rent Control Act, 2001

(x)to any premises let to banks, or any Public Sector Undertaking or any Corporation established by or under any Central or State Act, or multinational companies, and private limited companies or public limited companies having a paid up share capital of rupees one crore or more;