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[Cites 0, Cited by 0] [Section 307] [Entire Act]

Union of India - Subsection

Section 307(1) in Rules of Procedure and Conduct of Business in Lok Sabha

(1)The Committee shall examine every petition referred to it, and if the petition complies with these rules, the Committee may direct that it be circulated. Where circulation of the petition has not been directed, the Speaker may at any time direct that the petition be circulated.