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State of Gujarat - Section

Section 29 in The Gujarat Secondary and Higher Secondary Education Act, 1972

29. Preparation of annual budget estimates.

- The Board shall frame before such date and in such manner as may be prescribed, the budget estimates of the income and expenditure of the Board for the next financial year and submit them to the State Government three months before the commencement of the financial year. The State Government may pass such orders with reference to the budget estimates of the Board as it thinks fit, and communicate the same to the Board, within a period of three months from the date they are submitted to it and the Board shall give effect to such orders.