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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(8) in The Maharashtra Council of Indian Medicine (Election) Rules, 1967

(8)If the number of contesting candidates is more than the number of seats to be filled in, the Returning Officer shall forthwith publish the names and addresses of the contesting candidates in the Official Gazette and on the notice board at the office of the [Council] [Substituted by G.N. of 21.3.1985.].