Bombay High Court
M/S. Aryan Stone Crusher vs The Asst. Director Of Town Planning , ... on 2 November, 2023
Author: G.S. Patel
Bench: G.S. Patel
Board Sr.No.:-954
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 419 OF 2023
M/s. C.n. Patil Stone Crusher Thr. Proprietor ....PETITIONER
Savita C. Patil And Ors
V/S
The Assistant Director Of Town Planning ....RESPONDENT
Kolhapur And Ors WITH WRIT PETITION NO. 424 OF 2023 M/s. Aryan Stone Crusher ....PETITIONER V/S The Asst. Director Of Town Planning , Kolhapur ....RESPONDENT Dist. Kolhapur And Ors WITH WRIT PETITION NO. 420 OF 2023 M/s. Ganesh Stone Crusher Thr. Proprietor ....PETITIONER Sudhir Narayan Aphale And Ors V/S The Assistant Director Of Town Planning ....RESPONDENT Kolhapur And Ors CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE KAMAL KHATA, JJ Page 1/2 ::: Uploaded on - 03/11/2023 ::: Downloaded on - 04/11/2023 04:30:49 ::: DATE : 2nd November, 2023 P.C. :
Due to paucity of time, stand over to 30/11/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 03/11/2023 ::: Downloaded on - 04/11/2023 04:30:49 :::