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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(7) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(7)All residents in the Observation Home shall be given work like:
(a)Self-help in maintaining their own establishment:
(b)Cleaning of open spaces and gardening
(c)Preliminary operations for crafts.