Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 24 in The Government of Union Territories Act, 1963

24. Procedure in as to lapsing of Bills.

(1)A Bill pending in the Legislative Assembly of a Union territory shall not lapse by reason of the prorrogation of the Assembly.
(2)A Bill which is pending in the Legislative Assembly of a Union territory shall lapse on a dissolution of the Assembly.