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[Cites 0, Cited by 0] [Section 6B(4)] [Section 6B] [Entire Act]

State of West Bengal - Subsection

Section 6B(4)(b) in The West Bengal Scheduled Castes And Scheduled Tribes (Reservation of Vacancies in Services And Posts) Act, 1976

(b)an appointing authority, whose administrative jurisdiction does not extend to any fixed area, shall be deemed to be an appointing authority without having any fixed territorial jurisdiction.]