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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(13) in Indian Medicine Central Council (Post Graduate Ayurveda Education) Regulations, 2016

(13)Twenty-five post-graduate seats in clinical subjects shall be admissible within the bed strength as specified in sub-regulation (11) and for more than twenty-five post-graduate seats in clinical subjects, additional beds in the student: bed ratio of 1:4 shall be provided over the bed strength as specified in the sub-regulation (11).