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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(q) in Chhattisgarh Food and Nutritional Security Act, 2012

(q)"Meal" means hot cooked or ready to eat meal or take home ration as prescribed in the other welfare schemes;