Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 163] [Entire Act] Union of India - Section Section 194 in The Companies Act, 1956 194. [Minutes to be evidence Minutes of meetings kept in accordance with the provisions of section 193 shall be evidence of the proceedings recorded therein.]
