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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Uttar Pradesh - Subsection

Section 85(2) in Uttar Pradesh Muslim Waqfs Act, 1960

(2)The U. P. Muslim Waqfs Act, 1936 (U.P. Act no. XIII of 1936), as amended from time to time, and the Husainabad Endowment Act, 1878 (Act XV of 1878), are hereby repealed :[The following enactments are also hereby repealed in their application to any waqf to which this Act applies -