Andhra Pradesh High Court - Amravati
A S B G Ramalingam vs The State Of Ap on 31 July, 2025
HIGH COURT OF ANDHRA PRADESH::AMARAVATI
MAIN CASE NO.: W.P.Nos.19615, 10296, 13568, 14089 & 14104 OF 2019,
43780 OF 2018, 7547, 7584, 7618, 8040 AND 8454 OF 2020
PROCEEDING SHEET
Sl. Date ORDER OFFICE
No. NOTE
31.07.2025 BVLNC, J
Heard Sri P.Gangaiah Naidu, learned Senior
Counsel assisted by Sri N.Bharat Babu, learned
counsel for the writ petitioner in W.P.No.19615/2019
& 10296/2019 through V.C.
Heard Sri W.B.Srinivas, learned Senior
Counsel assisted by Sri J.Sunil Kumar, learned
counsel for the writ petitioner in
W.P.No.13568/2019, 14089/2019, 14104/2019,
7547/2020 and 7584/2020.
Learned counsel representing writ petitioner in
W.P.No.43780/2018, 7618/2020 and 8454/2020
adopted the arguments of Sri W.B.Srinivas, learned
Senior Counsel.
Learned counsel representing Sri VVN
Narasimham, learned counsel for writ petitioner in
W.P.No.8040/2020 sought time.
Contd.,
:: 2 ::
Learned G.P. for Services-II is in attendance.
Sri M.Srikanth, learned counsel for respondents
No.5 & 6 in W.P.No.19615/2019 & 10296/2019 appeared through V.C. At request of the learned counsel for writ petitioner in W.P.No.8040/2020, list all these matters under the caption "PART HEARD".
List on 07.08.2025, finally for concluding arguments.
__________ BVLNC, J psk