Mulakh Raj vs . Hpsebl. on 22 March, 2023

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Mulakh Raj vs. HPSEBL.

CWP No. 8879/2022

22.3.2023 Present: Mr. Vinay Mehta, Advocate, for the petitioner.

None for the respondents.

Learned counsel for the petitioner prays for and is granted two days' further time to obtain instructions.

List on 27.3.2023.

(Tarlok Singh Chauhan) r Judge (Virender Singh) Judge 22.3.2023 (pankaj) ::: Downloaded on - 23/03/2023 20:34:14 :::CIS

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