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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(t) in Motor Spirit and High Speed Diesel (Regulation of Supply, Distribution and Prevention of Malpractices) Order, 2005

(t)"sale of off specification product" means sale of motor spirit or high speed diesel by dealer of [having traces of marker and/ or] [Notification No. G.S.R. 18(E) dated 12.1.2007 (w.e.f. 21.12.2005).] quality not conforming to Bureau of Indian Standards specifications number IS 2796 and IS 1460 for motor spirit and high speed diesel respectively.