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[Cites 0, Cited by 6] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(6) in The Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977

(6)"Director" means the Director of Education or the Director of Technical Education [or the Director of Vocational Education and Training] [These words were inserted by Maharashtra 30 of 1987, Section 2(b).], as the case may be, appointed as such by the State Government;