Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 6 in The Academy Of Scientific And Innovative Research Act, 2011 6. Declaration of Academy as an institution of national importance. -It is hereby declared that the Academy of Scientific and Innovative Research shall be an institution of national importance.
