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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(4) in Biju Patnaik University of Technology Act, 2002

(4)The Government may, after considering the views of the Vice- Chancellor and the Board on the result of any inspection or inquiry made under sub-section (1), advise the University upon the action to be taken in the matter.