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Delhi High Court - Orders

Association Of Diplomate Of National ... vs Union Of India And Ors on 20 February, 2019

Bench: S. Ravindra Bhat, Prateek Jalan

$~21
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+   W.P.(C) 7737/2018 & CM Nos.29634-35/2018

    ASSOCIATION OF DIPLOMATE OF
    NATIONAL BOARD DOCTORS             ..... Petitioner
                 Through : Mr. Amit Kumar and
                           Mr. Shaurya Sahay, Advs.

                      versus

    UNION OF INDIA AND ORS.       ..... Respondents
                  Through : Mr. Ashutosh Ghade and Mr.
                            Nikhil Goel, Advs. for R-1.
                            Mr. T. Singhdev and Ms. Puja
                            Sarkar, Advs. for MCI.

    CORAM:
    HON'BLE MR. JUSTICE S. RAVINDRA BHAT
    HON'BLE MR. JUSTICE PRATEEK JALAN

                ORDER

% 20.02.2019 The Hon'ble Division Bench did not assemble today. List on 10.07.2019.

BY ORDER COURT MASTER FEBRUARY 20, 2019 aj